Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Punjab - Subsection Section 57(4) in The Punjab Co-operative Societies Act, 1961 (4)A copy of such order shall be communicated by registered post of the society and to the financing institutions, if any, of which the society is a member.
