Rajasthan High Court - Jodhpur
Dinesh Kumar And Ors vs State Of Rajasthan And Ors on 16 August, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8729/2018
1. Dinesh Kumar S/o Paras Ram, Resident Of Village And Post Khariya Neev, Tehsil Sojat City, District Pali 306104.
2. Babu Lal Dhayal S/o Teja Ram Dhayal, Resident Of Village Bhivapura, Tehikariya Khurd, District Nagaur 341509.
3. Deep Singh Choudhary S/o Shrawan Kumar Choudhary, Resident Of Vill. Ratanpura-Haripura, Post- Gathwari, Tehsil Jamwaramgarh, District Jaipur 303120.
4. Sohan Lal Sepat S/o Ram Narayan Sepat, Resident Of Village Sapatpura, Post Dhawali, Tehsil Shahpura, District Jaipur 303806.
5. Ajit Kumar Meena S/o Hari Singh Meena, Resident Of Vpo.
Beergaon, Dholkhera, District Dausa 321613
6. Sonam Meena D/o Jal Singh Meena, Resident Of Village Thekra, Post Ramgarh, Tehsil Mahwa, Dist. Dausa 321608.
7. Chamela Bai D/o Lala Ram Meena, Resident Of Village Munapuriya Ka Bas Nithari, Post Bansur, District Alwar 301406.
8. Prakash Kumar S/o Rau Ram, Resident Of Vpo Jogasar, Baytoo, District Barmer, 344034.
9. Ashok Kumar Mahaver S/o Nandkisor Mahaver, Resident Of Vpo Gulalkund, Mathura Gate, District Bharatpur 321001.
10. Vijay Kant Singh S/o Gopal Singh, Resident Of Room No. 98, Shastri Bhawan, Pantnagar, District Udhamsinghnagar 263145 Uttarakhand.
11. Shiv Singh Meena S/o Dharm Singh Meena, Resident Of Village Lala Ka Bada, Post And Tehsil Jahajpur, District Bhilwara 311201.
12. Rakesh Kumar S/o Satya Narayan, Resident Of Vpo.
Thalarka, Tehsil Nohar, District Hanumangarh 335524.
13. Sandeep Nigania S/o Ramsingh Yadav, Resident Of B-516 Ganpati Vihar Colony, District Alwar 301001.
14. Mamta Yadav D/o Laxman Ram Yadav, Resident Of Village Laxmipura, Post Kheri Milek, Tehsil K. Renwal, District Jaipur, Rajasthan 303603.
(Downloaded on 16/08/2021 at 08:54:17 PM)(2 of 8) [CW-8729/2018]
15. Sita Kumari Nehera D/o Rajpal Nehera, Resident Of Ward No. 20, Village Hathipura,tehsil K. Renwal, District Jaipur Rajasthan 303603.
16. Bhupendr Singh Tyagi S/o Hakim Singh Tyagi, Resident Of Village Plot No.i-13, Indra Varma Colony, Shastri Nagar, Jaipur, 302016.
17. Subhash Chandra Mahala S/o Chhita Mal Mahala, Resident Of Vpo Abhawas, Tehsil Srimadhopur, District Sikar, Rajasthan, 332602.
18. Rajesh Choudhary S/o Rameshwar Mahala, Resident Of Plot No. 173-174, Friends Colony, Niwaru Link Road Govidpura, Jhotwara, Jaipur, Rajasthan.
19. Nanchi Devi Golya D/o Chhigan Lal Jat, Resident Of Sunda Ka Dhani Village Kheerwa, Via Kheri Milek, Tehsil K. Renwal District Jaipur, Rajasthan, 303603.
20. Paru Panwar D/o Shyam Lal Panwar, Resident Of Vakilo Ka Mohala Ward No. 10, Jobner, Tehsil Phulera, District Jaipur, 303328.
21. Sumitra Choudhary D/o Nathu Lal Jat, Resident Of Ward No 16 Indra Colony, Village Jobner, Tehsil Phulera, District Jaipur, Rajasthan, 303328.
22. Rajneesh Yadav S/o Mohan Lal Yadav, Resident Of Village Khijuriy, Post- Bhainsawa, Tehsil- Phulera, District Jaipur 303603.
23. Sudhanshu Chouhan S/o Kailash Chander Chouhan, Resident Of Near Central Hospital Dak Bangle Road Ward No. 6 Sahada, Gangapur, Dist. - Bhilwara 311801Raj..
24. Deepak Kumar Koli S/o Ladu Lal Koli, Resident Of Behind Panchayat Samiti Gandhipuri Road, Tehsil - Shahpura, Dist. - Bhilwara 311404.
25. Govind Makarana S/o Kana Ram Makarana, Resident Of Village - Meghwalo Ka Bass Main Bazar, Sandia, Tehsil- Sojat City, District Pali 306306.
26. Rajesh S/o Shyo Ram, Resident Of Village Barwali, Tehsil Nohar, District Hanumangarh 335504.
27. Bhagchand Bairwa S/o Ram Ratan Bairwa, Resident Of Vpo. Kaseer, Tehsil Deoli, District Tonk 304804.
28. Ashok Kumar Regar S/o Hansraj Regar, Resident Of Vpo -
Beejwar, Tehsil- Deoli, District Tonk 304507.
(Downloaded on 16/08/2021 at 08:54:17 PM)(3 of 8) [CW-8729/2018]
29. Mahendra Kumar Choudhary S/o Ram Lal Choudhary, Resident Of Village - Palwali Dhani Dhera, Post - Jobner, Tehsil Phulera, District Jaipur 303328.
30. Bheiru Singh S/o Govind Singh, Resident Of Barato Ka Badiya, Post Shivpur, Tehsil Karera, District -Bhilwara 311804.
31. Ramraj Prajapat S/o Jhuntha Ram, Resident Of Village Reti, Post Rasili, Tehsil- Mozamabad, District Jaipur, 303008.
32. Chandrabir Singh S/o Kaluram, Resident Of Vpo - Jatoli Rathwan, Tehsil And District Bharatpur 321025.
33. Jetha Ram Gora S/o Raghunath Ram, Resident Of Village Balasar, Post - Ganthilasar, Tehsil And District Nagaur 341001.
34. Deep Chand S/o Nand Ram, Resident Of Village Nagla-
Murli, Post Udesar, Tehsil Jashrana,district Firozabad Uttar Pradesh 283152.
35. Banwari Lal Yadav S/o Sharwan Lal Yadav, Resident Of Village Devaliya, Post Karansar, Tehsil K. Renwal, District Jaipur 303123.
36. Bharat Singh S/o Kamal Singh, Resident Of Village Encholi, Post Nawali, Tehsil Bayana, District Bharatpur 321401.
37. Madan Lal Khatik S/o Lakshman Lal Khatik, Resident Of 781, Ratan Chock Badnor, Bhilwara 311302.
38. Yateesh Sharma S/o Rajendra Kumar Sharma, Resident Of 373, Krisna Colony, Hindaun City Rajasthan 322230.
39. Dilip Jat S/o Guta Ram, Resident Of Village Samla, Post Jethana, Tehsil Pisangan, District Ajmer 305207.
40. Norma Choudhary S/o Rajesh Choudhary, Resident Of Near Teja Chock, Sarabhana, District Ajmer 305206.
41. Surgyan S/o Sharwan Ram, Resident Of House No. 150/9, K. K. Colony, Basni 1 Phase, Jodhpur.
42. Rahul Dhaked S/o Prem Singh Dhaked, Resident Of 58, Dhaked Mauhalla Was, Bagor, Nadauti, District Karauli 322204.
43. Praveen Khatik S/o Bheru Lal Khatik, Resident Of Village And Post Umand, Tehsil Kapasan, District Chittorgarh 312205.
(Downloaded on 16/08/2021 at 08:54:17 PM)(4 of 8) [CW-8729/2018] 44. Gopal Lal Choudhary S/o Bhanwar Lal Choudhary,
Resident Of Village - Gumanpura, Post - Jorpuara Via - Jobner, Tehsil - Phulera, District Jaipur 303328.
45. Devendra Kumar Mahawar S/o Khem Chand Mahawar, Resident Of Mahawar Colony, Near Bohra'S Building, Mahwa, District Dausa 321608.
46. Sohan Lal Choudhary S/o Sukha Ram, Resident Of Village Kudiyo Ka Bas, Post Jorpura, Tehsil Kishangarh Renwal, District Jaipur 303328.
47. Jaswant Kumar Regar S/o Bheru Lal, Resident Of Village Karma Ka Badiya, Tehsil Badnore, District Bhilwara 311302.
48. Raju Kumawat D/o Hanuman Lal Kumawat, Resident Of Vpo. Jobner, Tehsil Phulera, Dist- Jaipur 303328.
49. Sita Ram Kumawat S/o Shrikishan Kumawat, Resident Of Village Machharkhani, Post Jorpura, Tehsil Phulera, District Jaipur 303328.
50. Omprakash S/o Bhola Ram, Resident Of Near To Jain Temple, Vpo Khariya Neev, Tehsil Sojat City, District Pali 306104.
51. Priyanka Katara S/o Chhaganlal Katara, Resident Of Village Bhuriser, Tehsil Gangartalai, District Banswara.
52. Suresh Kumar Chedwal S/o Mangal Chand Chedwal, Resident Of Village Bhojpura Khurd, Post Bhojpura Kalan, Tehsil K. Renwal, District Jaipur 303328.
53. Vinod Kumar Bairwa S/o Suraj Bairwa, Resident Of Village Syawata, Post Kanwara, Tehsil Deoli, District Tonk 304802.
54. Bhawani Singh S/o Bhanwar Singh, Resident Of Vpo.
Babra, Tehsil Raipur, Dist. Pali 306101.
55. Dinesh Panwar S/o Ladu Lal Panwar, Resident Of Vpo.
2/112, Mohan Lal, Sukhadia Nagar, Distt- Bhilwara 311001.
56. Bhagwati Choudhary S/o Sarwan Lal, Resident Of Village Bheevpura, Post Thikriya, Tehsil Nawa, District Nagaur.
57. Rakesh Kumar Rolaniya S/o Sita Ram Rolaniya, Resident Of Village Rolaniya Ki Dhani, Chhota Gudha, Tehsil Chomu, District Jaipur 303602.
58. Krishna Kumar S/o Rajendra Kumar, Resident Of Vpo.
(Downloaded on 16/08/2021 at 08:54:17 PM)(5 of 8) [CW-8729/2018] Dolatpura, Tehsil And District Sriganganagar 335038.
59. Sanjay Singh Chouhan S/o Vikram Singh Chouhan, Resident Of Vpo. Padaradi Badi, Tehsil Sagwara, District Dungrpur 314032.
60. Abhisheka Yadav S/o Omprakash Yadav, Resident Of Vpo.
Kankardopa, Tehsil Behror, District Alwar 301701.
61. Manoj Tiwari S/o Ramawatar Sharma, Resident Of Village Ratanpura, Post Gathwari, Tehsil Jamwaramgarh, District Jaipur.
62. Mukesh Kumar Yadav S/o Agan Kumar Yadav, Resident Of Village Ward No. 11, Barwara Chomu, District Jaipur 303806.
63. Manoj Kumar Bundela S/o Ramswroop Bundela, Resident Of Vpo Ward No. 12 Near Candranath Ashram, Bagar District Jhunjhunun 333023.
64. Pushpendra Singh Chauhan S/o Banai Singh Chauhan, Resident Of Village Sahida, Nahira, District Dausa 322240.
65. Ramji Lal Choudhary S/o Heera Lal Choudhary, Vpo 199 Sankhana, District Tonk 304001.
66. Shashidhar Meena S/o Suraj Mal Meena, Resident Of Meena Ka Mohalla, Ward No. 1, Jobner District Jaipur 303328.
67. Mis. Kavita Devi Yadav D/o Jay Ram Yadav, Resident Of Dhani Banipark, Post Bagawas Ahiran, Via. Bhabru, Tehsil Viratnagar, District Jaipur 303119.
68. Sarita Devi D/o Vidyadhar, Resident Of Village Sultanpura Post Niwai, Tehsil Nawalgarh, Dist. Jhunjhunu 333305.
69. Bimla D/o Bhanwar Lal, Resident Of Village Rajpura Nosal, Tehsil Dantaramgarh, District Sikar 332742.
70. Nitu Kumari D/o Balu Ram, Resident Of Village Bassmana, Via Chirawa, Tehsil Udaipurwati, Dist. Jhunjhunu 333036.
71. Pappu Khatik S/o Prahlad Khatik, Resident Of Village Bogla Postk.k. Gopal, Tehsil Kekri, District Ajmer 305408.
72. Satyapal Choudhary S/o Meer Singh, Resident Of Village Mothuka Post Fatehapur, Tehsil Bansur, District Alwar 301402.
73. Anshul Sharma S/o Narendra Kumar Sharma, Resident Of Plot No.237,taj Colony Opposite Roadways Depot, Tonk (Downloaded on 16/08/2021 at 08:54:17 PM) (6 of 8) [CW-8729/2018] 304001.
74. Devki Nandan Sharma S/o Brij Mohan, Resident Of Vpo Lesarda, Tehsil Keshoraipatan District Bundi 323602.
75. Manju D/o Dharam Pal, Resident Of Vpo Bhirani, Tehsil Bhadra, District Hanumangarh 335503.
76. Ayush Diwakar S/o Premshankar Diwakar, Resident Of H.no. 164, Anandpura Yogana, Near Reliance Petrol Pump, Dist. Kota.
77. Pratishtha Diwaker D/o Prem Shanker, Resident Of H.no.
164, Anandpura Yogana, Near Reliance Petrol Pump, Dist. Kota.
78. Anju Bijarnia D/o Gopal Lal Bijarnia, Resident Of Bijarnia Ki Dhani, Via. Jobner, Murlipura, District Jaipur.
79. Pushpendra Singh S/o Girdhari Singh, Resident Of Kangasiva, Vpo. Akora, Tehsil Jayal, District Nagaur.
80. Pushpanjali D/o Jeevraj Singh, Resident Of 75D, Ashok Vihar Vistav, Gokulpura, Dist. Jaipur 302012.
81. Sunita Kumari D/o Gopal Singh Kalwaniyan, Resident Of Vpo Devli Kalan, Tehsil Nawa, District Nagaur 341507.
82. Shishupal Singh S/o Surendra Singh, Resident Of Village Uchain, Bayana Bypass, Tehsil Rupwas, District Bharatpur 321302.
83. Narendra Singh Meena S/o Ram Singh Meena, Resident Of C-64, J.p. Colony, Tonk Phatak, Jaipur 302015.
84. Suman Meena D/o Ramswaroop Meena, Resident Of C-64, J.p. Colony, Tonk Phatak, Jaipur 302015.
85. Darshana Yadav D/o Ramdhan Yadav, Resident Of Plot No.-64, R.c.p. Colony, Chattargarh, Bikaner, 304021.
86. Praveen Kumar Meena S/o Kedar Lal Meena, Vpo. Aam Ka Jahira, Tehsil Nadoti, Dist. Karouli 322213.
87. Atul Trivedi S/o Liladhar Trivedi, Vpo. Bhatoond, Tehsil Bali, Dist. Pali 306707.
88. Anita Kumawat D/o Jagdish Kumawat, Vpo. Jobner, Tehsil Phulera, Dist. Jaipur 303328.
89. Baddhri Prasad S/o Hari Singh, Resident Of Village Itamda Post Baroli , Tehsil Bhusawar , District Bharatpur 321406.
90. Arvind Kumar S/o Krishan Lal, Resident Of Village 1 Gsm Post Gudly, Tehsil Suratgarh , District Ganganagar (Downloaded on 16/08/2021 at 08:54:17 PM) (7 of 8) [CW-8729/2018] 335804.
91. Harphool Singh Bajiya S/o Rameswar Lal Bajiya, Resident Of Vpo Ladpur Vaya Bay, Tehsil Dataramghar, District Sikar.
92. Mukesh Jakhar S/o Mohan Lal Jakhar, Resident Of Vpo Jorpura Vaya Jobner , Tehsil Phulera , District Jaipur 303338.
93. Ram Narayan Bhateshwar S/o Ram Chandra Bhateshwar, Resident Of Village Sursinghpura Post Malyawas, Tehsil Phulera , District Jaipur 303338.
----Petitioners Versus
1. State Of Rajasthan Through Principal Secretary, Department Of Personal, Government Of Rajasthan, Secretariat, Jaipur.
2. The Principal Secretary, Education Department, Government Of Rajasthan, Secretariat, Jaipur.
3. Rajasthan Public Service Commission Through Secretary, Ajmer.
----Respondents
For Petitioner(s) : -
For Respondent(s) : Mr. JK Bhaiya for
Mr. Mahesh Thanvi
JUSTICE DINESH MEHTA
Order
16/08/2021
I.A.No.1/2021:
The petitioner No.59- Sanjay Singh Chouhan has moved the present application seeking withdrawal of the writ petition qua him.
For the reasons stated, the application seeking withdrawal of the writ petition qua petitioner No.59 is allowed.
(Downloaded on 16/08/2021 at 08:54:17 PM)(8 of 8) [CW-8729/2018] Writ petition stands dismissed as withdrawn qua petitioner No.59- Sanjay Singh Chouhan.
Amended cause title be filed within a week.
(DINESH MEHTA),J 146-pooja/-
(Downloaded on 16/08/2021 at 08:54:17 PM)Powered by TCPDF (www.tcpdf.org)