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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(a) in The Bombay Secondary School Certificate Examination Act, 1948

(a)[ "Board" means a Secondary School Certificate Examination Board constituted under section 3;] [Clause (a) was substituted for the original by the Bombay Secondary School Certificate Examination Board (Dissolution and Reconstitution) Order, 1960.]