Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(10a) in The Maharashtra Prohibition Act (10a)"denatured spirituous preparation” means any preparation made with denatured spirit or denatured alcohol and includes lacquers, French Polish and varnish prepared out of such spirit or alcohol;
