Supreme Court - Daily Orders
Gupteswar Behera vs The State Of Odisha on 12 October, 2018
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.52 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.488/2018
(Arising out of impugned final judgment and order dated 29-08-2017
in CRLA No. 50/1999 passed by the High Court Of Orissa At Cuttack)
GUPTESWAR BEHERA Petitioner(s)
VERSUS
STATE OF ORISSA & ANR. Respondent(s)
(IA No.53559/2018 – Application for condonation of delay in filing
SLP; IA No.53561/2018 – Application for condonation of delay in re-
filing; and, IA No.53562/2018 – application for exemption from
filing official translation of Annexure P-1)
Date : 12-10-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. S.S. Mishra, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in four weeks.
(MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2018.10.13 14:37:38 IST Reason: