Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Maharashtra - Subsection Section 99(12) in Maharashtra Public Universities Act, 2016 (12)The provisions of this sections shall come into effect from such date after issuing the order under sub-section (11), as specified by the State Government in such order.
