Allahabad High Court
Narendra Singh vs Dy. Director Of Consolidation, Baghpat ... on 1 April, 2016
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 58830 of 2006 Petitioner :- Narendra Singh Respondent :- Dy. Director Of Consolidation, Baghpat & Another Counsel for Petitioner :- Prem Prakash,M.K.Rajvanshi,N.C.Rajvanshi Counsel for Respondent :- C.S.C.,Hari Om Khare Hon'ble Sudhir Agarwal,J.
As requested by Sri N.C. Rajvanshi, learned Senior Advocate, appearing on behalf petitioner, list in the next cause list.
Order Date :- 1.4.2016 Pravin