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Allahabad High Court

Narendra Singh vs Dy. Director Of Consolidation, Baghpat ... on 1 April, 2016

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 58830 of 2006
 

 
Petitioner :- Narendra Singh
 
Respondent :- Dy. Director Of Consolidation, Baghpat & Another
 
Counsel for Petitioner :- Prem Prakash,M.K.Rajvanshi,N.C.Rajvanshi
 
Counsel for Respondent :- C.S.C.,Hari Om Khare
 

 
Hon'ble Sudhir Agarwal,J.
 

As requested by Sri N.C. Rajvanshi, learned Senior Advocate, appearing on behalf petitioner, list in the next cause list.

Order Date :- 1.4.2016 Pravin