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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(2)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)the date of the annual general meeting at which the returns to be filed with the Registrar were considered or approved;