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State of Kerala - Section

Section 36 in Kerala University of Health Sciences Act, 2010

36. The University Quality Assurance Council.

- There shall be quality assurance Council in the University for periodic examination of the academic standards, democratic functioning and social commitment of the affiliated colleges and University centres. The members of the Council shall be appointed by the Vice-Chancellor in consultation with the Governing Council. The structure and functions of the Council shall be as prescribed by the Statutes.