Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Madhya Pradesh - Subsection Section 48(a) in The M.P. Vanijyik Kar Adhiniyam, 1994 (a)sells or otherwise disposes off his business or any part or place of his business or effects or comes to know of any other change in the ownership of the business, or
