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Madras High Court

C.Gowrappa vs The Inspector Of Police on 14 July, 2020

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                              Crl.OP.No.33631 of 2019



                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 14.07.2020

                                                       CORAM

                          THE HONOURABLE Mr. JUSTICE G.K.ILANTHIRAIYAN

                                            Crl.O.P.No.33631 of 2019

                  C.Gowrappa
                  S/o.Late Chekkarlappa,
                  Adi Dravidar Colony,
                  Kodikathimanappalli Village,
                  Kaalingavaram Post, Shoolagiri Taluk,
                  Krishnagir District.
                                                                                     ... Petitioner
                                                        - Vs. -
                  1. The Inspector of Police,
                     Shoolagiri Police Station,
                     Krishnagiri District.

                  2. Minirathinamma
                     W/o.Muniyappa

                  3. Krishnan
                     S/o.Muniyappa
                     RR2 & 3 residing at
                     Kodikathimanappalli Village,
                     Kaalingavaram Post,
                     Shoolagiri Taluk,
                     Krishnagiri District.
                                                                                  ... Respondents
                  Prayer: Criminal Original Petition filed under Section 482 Cr.P.C. to direct
                  the respondent police to provide necessary police protection to the petitioner
                  to cut down the Tamarind Tree situated in the petitioner's house in Old Survey
                  No.21, New Survey No.21/69 bearing Natham Patta No.14 at Adi Dravidar

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                                                                              Crl.OP.No.33631 of 2019



                  Colony, Kodikadhammanapalli Village, Kaalingavaram Post, Shoolagiri
                  Taluk, Krishnagiri District by considering the representation dated 19.11.2019
                  made by the petitioner.

                                 For Petitioner :     Mr.S.Sathish Rajan

                                 For Respondents : Mr.S.Karthikeyan
                                                   Additional Public Prosecutor for R1
                                                    ***

                                                    ORDER

This petition has been filed for a direction to direct the first respondent police to provide necessary police protection to the petitioner to cut down the Tamarind Tree situated in the petitioner's house in Old Survey No.21, New Survey No.21/69 bearing Natham Patta No.14 at Adi Dravidar Colony, Kodikadhammanapalli Village, Kaalingavaram Post, Shoolagiri Taluk, Krishnagiri, Krishnagiri District.

2. Heard the learned counsel for the petitioner as also the learned Additional Public Prosecutor appearing on behalf of the first respondent.

3. The learned Additional Public Prosecutor appearing for the first respondent submitted that on receipt of the said complaint, the petitioner was 2/4 http://www.judis.nic.in Crl.OP.No.33631 of 2019 issued CSR.No.322 of 2019 and after conducting enquiry, it was closed on 26.11.2019.

4. Considering the submission made by the learned Additional Public Prosecutor, this Court is of the view that at this stage, police protection cannot be granted to the petitioner.

5. Accordingly, this Criminal Original Petition is dismissed.

14.07.2020 Index : Yes/No Speaking order/Non-speaking order kmi To

1. The Inspector of Police, Shoolagiri Police Station, Krishnagiri District.

2. The Public Prosecutor, High Court of Madras, Chennai-600 104.

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http://www.judis.nic.in Crl.OP.No.33631 of 2019 G.K.ILANTHIRAIYAN, J.

kmi Crl.O.P.No.33631 of 2019 14.07.2020 4/4 http://www.judis.nic.in