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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1)(z) in Rajasthan Municipalities Act, 2009

(z)promoting educational, sports and cultural activities;
(za)disclosing material and vital information regarding finances of, and development work and other activities undertaken by the Municipality to the stakeholders and the public at large;
(zb)taking steps for securing the prevention of cruelty to animals; and
(zc)performing such other statutory or regulatory functions as may be provided by or under this Act or under any other law for the time being in force.