Section 18(2)(c) in Bengal Excise Act, 1909

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(2)(c) in Bengal Excise Act, 1909

(c)any [intoxicant] [Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] in the possession of a person who has lawfully imported it, or who is authorized by the Collector to posses it, or

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Bengal Presidency - Subsection

Section 18(2)(c) in Bengal Excise Act, 1909