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[Cites 0, Cited by 14] [Article 338(5)] [Article 338] [Constitution]

Constitution Subarticle

Article 338(5)(a) in Constitution of India

(a)to investigate and monitor all matters relating to the safeguards provided for the Scheduled Castes under this Constitution or under any other law for the time being in force or under any order of the Government and to evaluate the working of such safeguards;