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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2)(iv) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(iv)two progressive farmers from the State who shall not be the members of any political party or its body;