Delhi High Court - Orders
Smt. Sunita vs Smt. Satwant Kuar And Anr on 25 January, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 721/2023 & CM APPL. 45709/2023 & CM APPL. 61428/2023
SMT. SUNITA ..... Appellant
Through: Mr. Jai Wadhwa and Mr. Ronak
Karanpuria, Advocates
versus
SMT. SATWANT KUAR AND ANR ..... Respondents
Through: Mr. Kapil Kashyap, Proxy Counsel
for Mr. L. K. Singh, Advocate for R-
1(Through VC)
Mr. Raj Kumar, Advocate for R-2
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 25.01.2024 At request of learned counsel appearing on behalf of the respondent no. 1, list on 26th July, 2024 for final hearing.
Meanwhile, the parties are directed to file written arguments, not exceeding five pages.
Lower Court Record be requisitioned in the digital form before the next date of hearing.
Interim orders, if any, to continue till then.
CHANDRA DHARI SINGH, J JANUARY 25, 2024 gs/av Click here to check corrigendum, if any This is a digitally signed order.
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