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Delhi High Court - Orders

Smt. Sunita vs Smt. Satwant Kuar And Anr on 25 January, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~15
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         RFA 721/2023 & CM APPL. 45709/2023 & CM APPL. 61428/2023
                                     SMT. SUNITA                                                                              ..... Appellant
                                                                           Through:                Mr. Jai Wadhwa and Mr. Ronak
                                                                                                   Karanpuria, Advocates
                                                  versus
                                     SMT. SATWANT KUAR AND ANR                                                             ..... Respondents
                                                                           Through:                Mr. Kapil Kashyap, Proxy Counsel
                                                                                                   for Mr. L. K. Singh, Advocate for R-
                                                                                                   1(Through VC)
                                                                                                   Mr. Raj Kumar, Advocate for R-2
                                                                                                   (Through VC)
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 25.01.2024 At request of learned counsel appearing on behalf of the respondent no. 1, list on 26th July, 2024 for final hearing.

Meanwhile, the parties are directed to file written arguments, not exceeding five pages.

Lower Court Record be requisitioned in the digital form before the next date of hearing.

Interim orders, if any, to continue till then.

CHANDRA DHARI SINGH, J JANUARY 25, 2024 gs/av Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2024 at 22:27:56