Allahabad High Court
Anand Prakash Gupta vs State Of U P Thr.Prin Secy Irrigation ... on 28 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 3191 of 2009 Petitioner :- Anand Prakash Gupta Respondent :- State Of U P Thr.Prin Secy Irrigation Lko. Petitioner Counsel :- G S Chauhan Respondent Counsel :- C.S C Hon'ble Rajiv Sharma,J.
Learned Counsel for the petitioner submits that during the pendency of the instant writ petition, sole petitioner has died. He prays for and is allowed two weeks' time to file an appropriate application for substitution.
List immediately thereafter.
Order Date :- 28.1.2010 Ajit/-