Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 14 in Maharashtra Gramdan Act, 1964 14. Insertion of new Part V. - In the principal Act, after Part IV, the following Part shall be inserted, namely:-(This adds section 56 and makes amendments in various sections, and omits some sections.
