Supreme Court - Daily Orders
Sree Balaji Medical College And ... vs Medical Council Of India on 21 September, 2016
ITEM NO.79 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
CONMT.PET.(C) D 9316/2015 In C.A. No. 6564/2014
SREE BALAJI MEDICAL COLLEGE AND HOSPITAL Petitioner(s)
VERSUS
MEDICAL COUNCIL OF INDIA AND ANR. Respondent(s)
Date : 21/09/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Balaji Srinivasan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the petitioner has on 20.07.2016 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.21 16:50:07 TLT Reason: