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Supreme Court - Daily Orders

Sree Balaji Medical College And ... vs Medical Council Of India on 21 September, 2016

      ITEM NO.79                         REGISTRAR COURT. 2                     SECTION XII

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

          CONMT.PET.(C)            D 9316/2015 In C.A. No. 6564/2014

      SREE BALAJI MEDICAL COLLEGE AND HOSPITAL                               Petitioner(s)

                                                        VERSUS

      MEDICAL COUNCIL OF INDIA AND ANR.                                      Respondent(s)


      Date : 21/09/2016 This petition was called on for hearing today.



      For Petitioner(s)
                                         Mr. Balaji Srinivasan,Adv.


      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the Ld.counsel for the petitioner has on 20.07.2016 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.21 16:50:07 TLT Reason: