Punjab-Haryana High Court
Charanjit Singh vs Paramjit Kaur And Anr on 2 May, 2017
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
115 CR No.1764 of 2017
Date of decision: 02.05.2017
Charanjit Singh ....Petitioner
Versus
Paramjit Kaur & another ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
Present: Mr.H.S.Jakhal, Advocate, for the petitioner.
G.S. SANDHAWALIA, J. (Oral)
Counsel submits that he does not wish to press the present revision petition, as he has necessary instructions in this regard.
Accordingly, the present revision petition is dismissed as not pressed.
02.05.2017 (G.S. SANDHAWALIA)
sailesh JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
1 of 1
::: Downloaded on - 07-05-2017 01:54:54 :::