Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Jammu-Kashmir - Subsection Section 17A(a) in State Land Acquisition Act, 1990 (1934 A.D.) (a)tender payment of eighty per centum of the compensation for such land as estimated by him to the persons interested and entitled thereto ; and
