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State of Andhra Pradesh - Section

Section 19 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

19. Deans.

(1)The Institute shall establish not more than six Deanships.
(2)The Director shall appoint the Deans under intimation to the Chairperson, Board of Governors.
(3)The Dean shall hold his post for two years extendable by one more year.
(4)Only Professors or Associate Professors shall be eligible for becoming Deans.
(5)Broad functions of Deans are enumerated in Schedule `C`.