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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(i) in Telecom Commercial Communications Customer Preference Regulations, 2018

(i)"Commercial Communication" means any voice call or message using telecommunication services, where the primary purpose is to inform about or advertise or solicit business for
(A)goods or services; or
(B)a supplier or prospective supplier of offered goods or services; or
(C)a business or investment opportunity; or
(D)a provider or prospective provider of such an opportunity;