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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(2)(l) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(l)train and build capacity of all personnel (Government and Non-Government) implementing the Act to provide effective services to children ;