Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay land Acquisition Officers Proceedings Validation Act, 1949 1. Short title and extent. (1)This Act may be called the Bombay Land Acquisition Officers Proceedings Validation Act, 1949.(2)It extends to the whole of the Province of Bombay.
