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Sahir Sami Khatib vs Income Tax Officer 8 (2) 3 on 21 January, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.18                                  COURT NO.5                    SECTION IX

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)                  No(s).    927/2019

     (Arising out of impugned final judgment and order dated 03-10-2018
     in ITA No. 722/2015 passed by the High Court Of Judicature At
     Bombay)

     SAHIR SAMI KHATIB ETC.                                                     Petitioner(s)

                                                          VERSUS

     INCOME TAX OFFICER 8 (2) 3                                                 Respondent(s)

     (IA No.5276/2019-EXEMPTION                      FROM     FILING    C/C    OF    THE     IMPUGNED
     JUDGMENT)

     WITH
     SLP(C) No. 978/2019 (IX)
     (IA No.5289/2019-EXEMPTION                      FROM     FILING    C/C    OF    THE     IMPUGNED
     JUDGMENT)

     Date : 21-01-2019 These petitions were called on for hearing today.
     CORAM :
                              HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                              HON'BLE MR. JUSTICE VINEET SARAN
     For Petitioner(s)                   Mr. Arvind P. Datar, Sr.Adv.
                                         Ms. Surekha Raman, Adv.
                                         Mr. N. Prashant Kumar Nair, Adv.
                                         Ms. Remya Raj, Adv.
                                         M/s. K J John And Co, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Application seeking exemption from filing certified copy of the impugned order is allowed.

Issue Notice.

component only.

(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR