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[Cites 1, Cited by 13]

Allahabad High Court

Shiv Kumar Lal vs State Of U.P. And 2 Others on 24 February, 2020

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Court No. - 81
 

 
Case :- WRIT - A No. - 9990 of 2019
 

 
Petitioner :- Shiv Kumar Lal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Bharti Dwivedi,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 7683 of 2019
 

 
Petitioner :- Satish Kumar Srivastava
 
Respondent :- Managing Director, Up Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With 
 

 
Case :- WRIT - A No. - 8233 of 2019
 

 
Petitioner :- Jagmohan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Harish Chandra Gupta,R. K. Verma
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 8269 of 2019
 

 
Petitioner :- Sri Ashish Kumar Srivastava
 
Respondent :- U.P. Jal Nigam Through Its Chairman, Lucknow And 4 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 8665 of 2019
 

 
Petitioner :- Ram Avatar Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 8682 of 2019
 

 
Petitioner :- Mewa Prasad
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 9882 of 2019
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Sanjeev Kumar Pandey
 

 
With
 

 
Case :- WRIT - A No. - 10074 of 2019
 

 
Petitioner :- Mohammad Lateef
 
Respondent :- Managing Director, U.P. Jal Nigam And 4 Others
 
Counsel for Petitioner :- Kamal Kumar Singh
 
Counsel for Respondent :- Pranjal Mehrotra,Sanjeev Kumar Pandey
 

 
With
 

 
Case :- WRIT - A No. - 10136 of 2019
 

 
Petitioner :- Ramayan Rai
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Vimlesh Kumar Rai
 

 
With
 

 
Case :- WRIT - A No. - 10191 of 2019
 

 
Petitioner :- Rajendra Prasad
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10255 of 2019
 

 
Petitioner :- Anil Kumar Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Vimlesh Kumar Rai
 

 
With
 

 
Case :- WRIT - A No. - 10524 of 2019
 

 
Petitioner :- Surendra Kumar Karnadhar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Basdeo Nishad
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10639 of 2019
 

 
Petitioner :- Santosh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10828 of 2019
 

 
Petitioner :- Moti Lal Pal
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10925 of 2019
 

 
Petitioner :- Akshay Kumar Singh
 
Respondent :- Managing Director U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra,Pranjal Mehrotra,Vimlesh Kumar Rai
 

 
With
 

 
Case :- WRIT - A No. - 10937 of 2019
 

 
Petitioner :- Ravi Shankar Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10945 of 2019
 

 
Petitioner :- Surjan Prasad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10948 of 2019
 

 
Petitioner :- Shobh Nath
 
Respondent :- State Of U.P. Through Principal Secretary Awas Vikas Evam Nagar Vikas, Lucknow And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Bharti Dwivedi,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 10958 of 2019
 

 
Petitioner :- Virendra Narain Rai
 
Respondent :- State Of U.P. Through Its Secretary Nagar Vikas Lucknow And 6 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Vimlesh Kumar Rai
 

 
With
 

 
Case :- WRIT - A No. - 10964 of 2019
 

 
Petitioner :- Babban Singh
 
Respondent :- State Of U.P. Through Secretary Revenue Department And 2 Others
 
Counsel for Petitioner :- Bairister Singh
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Sanjeev Kumar Pandey
 

 
With
 

 
Case :- WRIT - A No. - 11232 of 2019
 

 
Petitioner :- Safi Ahmad
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11271 of 2019
 

 
Petitioner :- Ravi Shankar Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Azad Khan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Vimlesh Kumar Rai
 

 
With
 

 
Case :- WRIT - A No. - 11344 of 2019
 

 
Petitioner :- Murari Lal Chaubey
 
Respondent :- State Of U.P. Through Secretary, Up Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11362 of 2019
 

 
Petitioner :- Dinesh Narayan Srivastava
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11367 of 2019
 

 
Petitioner :- Kalim Khan
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11368 of 2019
 

 
Petitioner :- Ram Sewak Verma
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11434 of 2019
 

 
Petitioner :- Prabhu Dayal Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 
Case :- WRIT - A No. - 11766 of 2019
 

 
Petitioner :- Shitala Shanker Srivastava
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Azad Khan
 
Counsel for Respondent :- C.S.C.,Brijesh Kumar Srivastava,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11767 of 2019
 

 
Petitioner :- Jai Shankar Singh
 
Respondent :- U.P. Jal Nigam Through Its Chairman, Lucknow And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11769 of 2019
 

 
Petitioner :- Jai Prakash Rai
 
Respondent :- U.P. Jal Nigam, Through Its Chairman And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11818 of 2019
 

 
Petitioner :- Jagdish Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Azad Khan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11914 of 2019
 

 
Petitioner :- Shreechandra Pal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11918 of 2019
 

 
Petitioner :- Ram Kumar Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 11923 of 2019
 

 
Petitioner :- Satendra Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12027 of 2019
 

 
Petitioner :- Suresh Ram
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12161 of 2019
 

 
Petitioner :- Kailash Nath Pandey
 
Respondent :- State Of U.P. Through Secretary Nagar Vikas And Urban Dep. Lucknow And 6 Others
 
Counsel for Petitioner :- Ghanshyam Das Mishra
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12196 of 2019
 

 
Petitioner :- Parwati Devi
 
Respondent :- State Of U.P. Through Its Principal Secretary Urban Devp. Lucknow And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12278 of 2019
 

 
Petitioner :- Satya Pal Singh
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12280 of 2019
 

 
Petitioner :- Sukhpal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12351 of 2019
 

 
Petitioner :- Smt. Dropa Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajit Dubey,Amit Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12357 of 2019
 

 
Petitioner :- Shambhu Nath Verma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sharda Sharma
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12402 of 2019
 
Petitioner :- Bal Govind Singh
 
Respondent :- State Of U.P. Through Principal Secretary Urban Development, Lucknow And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12407 of 2019
 

 
Petitioner :- Khichari Ram
 
Respondent :- State Of U.P. Through Principal Secretary Urban Development, Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12410 of 2019
 

 
Petitioner :- Ramu Prasad
 
Respondent :- State Of U.P. Through Principal Secretary Urban Development, Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12414 of 2019
 

 
Petitioner :- Hari Kishor Singh
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12416 of 2019
 

 
Petitioner :- Krishna Kumar Srivastava
 
Respondent :- U.P. Jal Nigam Through Its Chairman, Lucknow And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12423 of 2019
 

 
Petitioner :- Akhilesh Kumar Verma
 
Respondent :- Managing Director, U.P Jal Nigam Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12432 of 2019
 

 
Petitioner :- Murari Lal
 
Respondent :- Managing Director U.P., Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12434 of 2019
 

 
Petitioner :- Sachchidanand Chaturvedi
 
Respondent :- State Of U.P. Through Principal Secretary Urban Development, Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12513 of 2019
 

 
Petitioner :- Smt. Draupadi
 
Respondent :- State Of U.P. Through Principal Secretary, Urban Development Lucknow And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12610 of 2019
 

 
Petitioner :- Smt. Gyatri Devi
 
Respondent :- Chief Accountant (Pension) U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Shyam Sunder
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12642 of 2019
 

 
Petitioner :- Narhari Ram And Another
 
Respondent :- State Of U.P. Through Principal Secretary, Awas Vikas Evam Nagar Vikas, Lucknow And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12713 of 2019
 

 
Petitioner :- Prem Prakash Gupta
 
Respondent :- State Of U.P. Through Its Principal Secretary, Urban Development Dept. Lucknow And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 12754 of 2019
 

 
Petitioner :- Devesh Bihari
 
Respondent :- State Of U.P. Through Its Principal Secretary, Min. Of Urban Devp. Lucknow And 3 Others
 
Counsel for Petitioner :- Abhishek Krishna,Govind Krishna
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 

 
Case :- WRIT - A No. - 13036 of 2019
 

 
Petitioner :- Girija Shankar Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13420 of 2019
 

 
Petitioner :- Karan Kumar Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13534 of 2019
 

 
Petitioner :- Jagdish Sharan Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13588 of 2019
 

 
Petitioner :- Lajpat Rai
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13590 of 2019
 

 
Petitioner :- Mahipal Singh
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13594 of 2019
 

 
Petitioner :- Hari Nandan Pandey
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13599 of 2019
 

 
Petitioner :- Ram Narayan
 
Respondent :- Managing Director, U P Jal Nigam And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 13988 of 2019
 

 
Petitioner :- Arjun Singh Yadav
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14300 of 2019
 

 
Petitioner :- Awadhraj Dubey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14303 of 2019
 

 
Petitioner :- Mukh Lal Gupta
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14353 of 2019
 

 
Petitioner :- Abdul Rab Khan
 
Respondent :- Managing Director , U.P. Jal Nigam, Lucnknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14512 of 2019
 

 
Petitioner :- Tara Pandey
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14588 of 2019
 

 
Petitioner :- Prabhu Nath Tiwari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Azad Khan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14593 of 2019
 

 
Petitioner :- Chandra Sheckhar Tripathi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Jokhan Prasad,Chandra Shekhar Garg
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14611 of 2019
 

 
Petitioner :- Nustara Khatun
 
Respondent :- Managing Director, U.P. Jal Nigam Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14648 of 2019
 
Petitioner :- Alauddin
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Azad Khan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14677 of 2019
 

 
Petitioner :- Baddu
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Harsh Vardhan Gupta,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14733 of 2019
 

 
Petitioner :- Shiv Muni Pal
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Rajeev Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14738 of 2019
 

 
Petitioner :- Ram Charan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amit Dubey,Amit Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14867 of 2019
 

 
Petitioner :- Mohan Lal Sharma
 
Respondent :- State Of U.P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14878 of 2019
 

 
Petitioner :- Satish Chandra
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14889 of 2019
 

 
Petitioner :- Baijnath Singh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14931 of 2019
 

 
Petitioner :- Ranjeet Singh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 14936 of 2019
 

 
Petitioner :- Mangala Singh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15266 of 2019
 

 
Petitioner :- Ram Jiyavan Singh
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15293 of 2019
 

 
Petitioner :- Sadanand Tiwari
 
Respondent :- Managing Director, U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15298 of 2019
 

 
Petitioner :- Yasvant Singh
 
Respondent :- Managing Director, U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15308 of 2019
 

 
Petitioner :- Subhash Ram
 
Respondent :- Managing Director, U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15335 of 2019
 

 
Petitioner :- Kamala
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15400 of 2019
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 
With
 

 
Case :- WRIT - A No. - 15426 of 2019
 

 
Petitioner :- Mohammad Islam
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Bahadur Yadav
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15548 of 2019
 

 
Petitioner :- Subhash Chandra Gupta
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15550 of 2019
 

 
Petitioner :- Jaswant Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15662 of 2019
 

 
Petitioner :- Abhay Pradip Swarup
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15698 of 2019
 

 
Petitioner :- Surendra Kumar Pandey
 
Respondent :- Managing Director, U P Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15718 of 2019
 

 
Petitioner :- Om Prakash
 
Respondent :- Managing Director, U.P. Jal Nigam, Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15826 of 2019
 

 
Petitioner :- Raja Ram Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15916 of 2019
 

 
Petitioner :- Upendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15923 of 2019
 

 
Petitioner :- Ghanshyam Pandey
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Jokhan Prasad
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15926 of 2019
 

 
Petitioner :- Vinod Kumar Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15930 of 2019
 

 
Petitioner :- Rajkumar Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15931 of 2019
 

 
Petitioner :- Brahma Nand Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 15932 of 2019
 

 
Petitioner :- Sharvan Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16003 of 2019
 

 
Petitioner :- Ramesh Kumar Bhaundele
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16154 of 2019
 
Petitioner :- Raja Ram
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Manohar Kashyap
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16176 of 2019
 

 
Petitioner :- Babu Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16353 of 2019
 

 
Petitioner :- Raghuveer Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amit Dubey,Ajit Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16373 of 2019
 

 
Petitioner :- Sudarshan Prasad Verma
 
Respondent :- Chief Engineer (A-4) U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- S.B.Singh
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16376 of 2019
 

 
Petitioner :- Surendra Paswan
 
Respondent :- Chief Engineer, Up Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- S.B.Singh
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16610 of 2019
 

 
Petitioner :- Ram Niwas Singh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- S B Singh
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16616 of 2019
 

 
Petitioner :- Ram Dhani Singh
 
Respondent :- Managing Director, Up Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16792 of 2019
 

 
Petitioner :- Jagadish Rai
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16798 of 2019
 

 
Petitioner :- Vijeshwar Nath Sinha
 
Respondent :- Managing Director U P Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16800 of 2019
 

 
Petitioner :- Om Prakash Pastor
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16803 of 2019
 

 
Petitioner :- Naresh Chandra Agrawal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16813 of 2019
 

 
Petitioner :- Ramesh Singh
 
Respondent :- Managing Director U.P. Jal Nigam And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16828 of 2019
 

 
Petitioner :- Chunni Lal
 
Respondent :- Managing Director U P Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 16833 of 2019
 

 
Petitioner :- Rajendra Prakash Kanigo
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17188 of 2019
 

 
Petitioner :- Shyam Bihari Patel
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17514 of 2019
 

 
Petitioner :- Kanhaiya Lal
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17515 of 2019
 

 
Petitioner :- Ganga Ram
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17516 of 2019
 

 
Petitioner :- Hari Ram Yadav
 
Respondent :- U.P. Jal Nigam And 2 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17517 of 2019
 

 
Petitioner :- Kamla Prasad
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17805 of 2019
 

 
Petitioner :- Smt. Daya Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17816 of 2019
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17914 of 2019
 

 
Petitioner :- Chandrashekhar Sharan Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 17986 of 2019
 

 
Petitioner :- Ved Sharma
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Jokhan Prasad
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18172 of 2019
 

 
Petitioner :- Ajay Kumar Shukla
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18356 of 2019
 

 
Petitioner :- Dinesh Chandra Singh
 
Respondent :- Managing Director U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18360 of 2019
 

 
Petitioner :- Sudarshan
 
Respondent :- Managing Director U.P. Jal Nigam, Lucknow And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18362 of 2019
 

 
Petitioner :- Siyaram Verma
 
Respondent :- Managing Director, U.P Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18368 of 2019
 

 
Petitioner :- Hriday Narayan Rai
 
Respondent :- Managing Director U.P. Jal Niggam, Lucknow And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18487 of 2019
 

 
Petitioner :- Pancham Yadav
 
Respondent :- Managing Director , U.P. Jal Nigam And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 
Case :- WRIT - A No. - 18510 of 2019
 

 
Petitioner :- Amar Nath Sharma
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Pawan Kumar Singh Kaushik,Jitendra Kumar Upadhyay
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18512 of 2019
 

 
Petitioner :- Ram Kripal Singh
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Jitendra Kumar Upadhyay,Pawan Kumar Singh Kaushik
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18515 of 2019
 

 
Petitioner :- Ramji Mani
 
Respondent :- Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Jitendra Kumar Upadhyay,Pawan Kumar Singh Kaushik
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 18722 of 2019
 

 
Petitioner :- Satish Chandra Pathak
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Ghanshyam Das Mishra
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19037 of 2019
 

 
Petitioner :- Goti Ram
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 
With
 

 
Case :- WRIT - A No. - 19046 of 2019
 

 
Petitioner :- Ram Chandra Srivastava
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Chandra Shekhar Garg,Jokhan Prasad
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19048 of 2019
 

 
Petitioner :- Ram Kishan Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19049 of 2019
 

 
Petitioner :- Ram Narayan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19053 of 2019
 

 
Petitioner :- Ashok Kumar Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19149 of 2019
 

 
Petitioner :- Satish Chandra Kori
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19166 of 2019
 

 
Petitioner :- Shubhkant Gaur
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19230 of 2019
 

 
Petitioner :- Hoti Lal
 
Respondent :- State Of U.P. And 03 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19271 of 2019
 

 
Petitioner :- Anirudh Singh
 
Respondent :- Managing Director U.P. Jal Nigam And 03 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19378 of 2019
 

 
Petitioner :- Ram Sureman
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Chandra Shekhar Garg,Jokhan Prasad
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19569 of 2019
 

 
Petitioner :- Shiv Kumar Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19571 of 2019
 

 
Petitioner :- Ram Krit Ram
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19572 of 2019
 

 
Petitioner :- Devendra Kumar Rai
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19617 of 2019
 

 
Petitioner :- Chandrajeet Singh Chauhan
 
Respondent :- Managing Director, U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19649 of 2019
 

 
Petitioner :- Mukhteshwar Lal Srivastava
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19823 of 2019
 
Petitioner :- Sukhraj Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19824 of 2019
 

 
Petitioner :- Suraj Pal Singh And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19831 of 2019
 

 
Petitioner :- Ram Gopal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shubham
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19965 of 2019
 

 
Petitioner :- Sharda
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 19987 of 2019
 

 
Petitioner :- Sushil Kumar Gupta And 3 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20102 of 2019
 

 
Petitioner :- Ram Chandra Gupta
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20352 of 2019
 

 
Petitioner :- Smt. Asha Srivastava
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20433 of 2019
 

 
Petitioner :- Phool Chandra
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20437 of 2019
 

 
Petitioner :- Sri Khushihal Prasad Singh
 
Respondent :- U.P. Jal Nigam Through Its Chairman, Lucknow And 5 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20441 of 2019
 

 
Petitioner :- Mahesh Prasad Gupta
 
Respondent :- The Managing Director U.P. Jal Nigam And 3 Others
 
Counsel for Petitioner :- Amar Bahadur Maurya
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20473 of 2019
 

 
Petitioner :- Sri Jhagaru Ram
 
Respondent :- U.P. Jal Nigam, Lucknow And 4 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20475 of 2019
 

 
Petitioner :- Sri Ajit Kumar Srivastava
 
Respondent :- U.P. Jal Nigam, Through Its Chairman Lucknow And 5 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 20721 of 2019
 

 
Petitioner :- Mishri Lal Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 21145 of 2019
 

 
Petitioner :- Shivji Upadhyay
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 21173 of 2019
 

 
Petitioner :- Smt. Babita Tripathi
 
Respondent :- M.D., U.P. Jal Nigam Lucknow And 2 Others
 
Counsel for Petitioner :- U.S. Verma
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 21432 of 2019
 

 
Petitioner :- Shobhnath
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 21522 of 2019
 

 
Petitioner :- Asha Devi Goswami
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 66 of 2020
 

 
Petitioner :- Sri Rambali Yadav
 
Respondent :- U.P. Jal Nigam And 4 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 85 of 2020
 

 
Petitioner :- Ankur Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anshul Kumar Singhal
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 210 of 2020
 

 
Petitioner :- Smt. Duleshwari Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 278 of 2020
 

 
Petitioner :- Gopal Singh
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 301 of 2020
 

 
Petitioner :- Mahi Pal Singh
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 359 of 2020
 

 
Petitioner :- Smt. Pawan Sharma
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 391 of 2020
 

 
Petitioner :- Ramesh Sahu
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 392 of 2020
 
Petitioner :- Kailash Singh
 
Respondent :- U.P. Jal Nigam Through Its Managing Director Up At Lucknow And 3 Others
 
Counsel for Petitioner :- Onkar Nath
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 393 of 2020
 

 
Petitioner :- Haridwar Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 425 of 2020
 

 
Petitioner :- Vijay Pal Sirohiya
 
Respondent :- U.P. Jal Nigam, Through Its M.D. Lucknow And 3 Others
 
Counsel for Petitioner :- Onkar Nath
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 427 of 2020
 

 
Petitioner :- Daljeet Singh
 
Respondent :- U.P. Jal Nigam Lucknow And 3 Others
 
Counsel for Petitioner :- Onkar Nath
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 429 of 2020
 

 
Petitioner :- Mahesh Kumar Kureel
 
Respondent :- U.P. Jal Nigam, Lucknow And 3 Others
 
Counsel for Petitioner :- Onkar Nath
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 
Case :- WRIT - A No. - 490 of 2020
 

 
Petitioner :- Ram Sumer Singh Kushwaha
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 513 of 2020
 

 
Petitioner :- Hori Lal Singh
 
Respondent :- Managing Director, Up Jal Nigam And 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Rai
 
Counsel for Respondent :- Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 542 of 2020
 

 
Petitioner :- Surendra Kumar
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 698 of 2020
 

 
Petitioner :- Israr Ahmad
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 718 of 2020
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 722 of 2020
 

 
Petitioner :- Rajesh Kumar Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 724 of 2020
 

 
Petitioner :- Dhirendra Kumar Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 782 of 2020
 

 
Petitioner :- Sudhir Kumar Mathur
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 813 of 2020
 

 
Petitioner :- Smt. Halima Khatun
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 818 of 2020
 

 
Petitioner :- Chauthi Ram
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 819 of 2020
 

 
Petitioner :- Ashok Kumar Singh
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 822 of 2020
 

 
Petitioner :- Jiut Ram
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 843 of 2020
 

 
Petitioner :- Satyendra Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subodh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 1614 of 2020
 

 
Petitioner :- Shrinath Ram
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sadhu Sharan
 
Counsel for Respondent :- CSC,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 1654 of 2020
 

 
Petitioner :- Siyaram
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
With
 

 
Case :- WRIT - A No. - 1660 of 2020
 

 
Petitioner :- Kanhaiyal Lal Singh
 
Respondent :- State Of U.P. And 5 Otehrs
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
Hon'ble Yashwant Varma,J.
 

Heard learned counsel for the petitioner, Sri Amit Kumar Singh, the learned Additional Chief Standing Counsel and Sri Ashok Khare, learned Senior Advocate assisted by Sri Pranjal Mehrotra, learned counsel for the U.P. Jal Nigam.

Sri Amit Kumar Singh, the learned Additional Chief Standing Counsel has placed on the record instructions which for the purposes of identification are marked as 'X'.

This batch of writ petitions had come to be preferred before the Court by employees of the U.P. Jal Nigam aggrieved by the inaction on the part of the Corporation to release their retiral benefits. Dealing with the aforesaid issue, this Court today has passed the following order in Writ A No.2557 of 2020 [Dhan Singh Vs. State of U.P. And 3 Others]:-

"Heard learned counsel for the petitioner, the learned Standing Counsel and Sri Pranjal Mehrotra, learned counsel for the Jal Nigam.
Pursuant to the last order passed, the Managing Director of the Jal Nigam has filed his affidavit in which it is disclosed that as on 01 January 2020, retiral dues of 1086 employees remain outstanding and are yet to be paid. It is further submitted that the aforesaid situation has arisen on account of financial constraints being faced by the Jal Nigam. The Managing Director on the affidavit has stated that the retiral dues of all retired employees shall be cleared with expedition and in any case by 31 May 2020.
The aforesaid statement is taken on board. The petition shall consequently stand disposed of accordingly.
The Managing Director is further requested to issue directions to the concerned Regional Offices who shall apprise all retired employees whose dues still remain to be paid of the cut off date which has been noted above and to apprise them of the assurance given before the Court that all retiral benefits shall be released by the cut off date noted above."

Taking the statement of the Managing Director on record, the instant petition shall also consequently stand disposed of on similar terms. Insofar as the issue of payment of interest is concerned, undisputedly, that issue is no longer res integra and stands concluded in light of the decision rendered by a learned Judge in Yogendra Singh And Others Vs. State of U.P. And Others (Writ-A No. 23639 of 2016) wherein the following principles were enunciated:-

"i) Pension and other retiral benefits of all Government employees must be sanctioned / paid in terms of the Rules, 1995 on the eve of their retirement, if there is no legal impediment.
ii) If there is any delay in the payment of retiral benefits and pension, the employee shall be entitled for the interest at the current market rate with effect from the date of his/her retirement till the date of actual payment. The interest on delayed payment shall be paid by the State Government. It will be open to the State Government to recover it from the officer/officials who are found to be guilty for negligence in payment of the pension. If such official is retired, the amount of the interest shall be recovered from his/her post retiral benefits/pension after furnishing him/her opportunity.
iii) It will be open to the State Government to initiate proceedings against such official for taking action for misconduct in terms of the Rules, 1995, if he is in service.

50. In view of the above, respondents are directed to pay the simple interest at the rate of 9% from the one month after the death of petitioners father till the date of actual payment to them and further to pay the GPF within a month ,if it has already not been paid, along with the interest at the rate of 9% as held above."

Since the delay in disbursement rests only on the financial constraints faced by the U.P. Jal Nigam and is not based on any action or inaction on the part of the petitioners-employees, it is only provided that their claim for interest on delayed disbursal shall also duly be attended to bearing in mind the principles enunciated in Yogendra Singh and a decision in that respect communicated to each of the petitioners here within a period of two months from today.

Insofar as the issues flagged in the previous orders passed on this petition including that of 13 January 2020 is concerned, the Court takes on board the statement made by the learned Standing Counsel who on instructions states that the dues which are claimed by the Jal Nigam to be payable to it by the State Government, are being duly assessed and that all endeavour shall be made that those payments are released within a period of six months to one year from today.

Any person aggrieved by the ultimate computation of retiral benefits shall be at liberty to assail the same by way of independent proceedings.

Order Date :- 24.2.2020 Vivek Kr.

(Yashwant Varma,J.)