Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 38 in The Centre for Environmental Planning and Technology University Act, 2005 38. Appointment of first Director. - Notwithstanding anything contained in Section 10, the first Director shall be appointed by the President.
