Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 66 in The Nathdwara Temple Rules, 1973

66. Orders of State Government on auditor’s report.

- Orders passed or direction given by the State Government with regard to the Auditor’s report shall be complied with by the Board as early as possible and compliance report shall be submitted to the State Government within three months of communication of such orders or directions.