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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The University of Rajputana (Second Amendment) Act, 1950

(1)for sub-sections (1) and (2) the following sub-sections shall be substituted:-"10. Chancellor. - (1) The Raj Pramukh of Rajasthan shall be the Chancellor of the University and shall, by virtue of his office, be the head of the University;