Section 15(3)(a) in The Administrative Tribunals Act, 1985

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Union of India - Subsection

Section 15(3)(a) in The Administrative Tribunals Act, 1985

(a)recruitment, and matters concerning recruitment, to any service or post in connection with the affairs of such local or other authority or corporation [or society] [Inserted by Act 19 of 1986, Section 12 (w.r.e.f. 22.1.1986). ]; and

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Union of India - Subsection

Section 15(3)(a) in The Administrative Tribunals Act, 1985