National Green Tribunal
D S Kataria And Ors vs Govt. Of Nct Of Delhi on 1 September, 2022
Item No.07 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH
(By Video Conferencing)
Original Application No.517/2022
D.S Kataria & Ors. ...Applicant
Versus
Govt. of NCT of Delhi ...Respondent
Date of hearing: 01.09.2022
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Application is registered based on a Letter Petition received by Post.
ORDER
Prayer in the application is for issuance of appropriate directions to the concerned Authorities including the Delhi Development Authority and Delhi Police for control and management of heavy vehicular movement and pollution thereby caused.
The Registry is directed to submit a Report as to whether any similar matter is pending before this Tribunal for adjudication/monitoring.
List for further consideration on 08.09.2022.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM September 01, 2022 AG