Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 15 in The Maharashtra Advocates Welfare Fund Regulations, 1983 15. Appeal to Bar Council. - An appeal under section 22 shall be in Form No. VIII shall be verified in the manner provided therein.
