Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Andaman and Nicobar Islands - Subsection Section 26(3) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016 (3)The Selection Committee shall select two persons for each vacancy and recommend the same to the appropriate Government.
