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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(4)The State Government may determine by order as to which of the Grievance Redressal and Dispute Resolution Committee of a division may sit periodically or which may sit on whole time basis, taking into consideration the work load.