Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Tamilnadu - Subsection Section 31(2)(i) in Tamil Nadu Private Universities Act, 2019 (i)the procedure for appeal to the Executive Council by any employee or students against the action of any officer or other authority of the Private University;