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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(b) in Kamdhenu University Act, 2009

(b)frame the first Statutes and Regulations under the Act and submit them for confirmation of the respective authorities when they commence to exercise their functions. Such Statutes and Regulations when confirmed by the respective authority shall be published in the Official Gazelle.