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State of Rajasthan - Section

Section 17 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

17. Requisition for direct recruitment.

(1)The Executive Officer of the Board concerned [shall] [Inserted by Dated 4-6-1979, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 2-10-1980, Page 181] submit at the beginning of every year a statement of vacancies under each grade under different categories likely to fall vacant to the [Deputy Director (Regional)] [Substituted by Dated 20-4-1998, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 15-5-1998, Page 31].