Calcutta High Court (Appellete Side)
Akb E-Procurement Technologies Ltd. & ... vs Coal India Limited & Ors on 21 April, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
56 21.4.15 M.A.T. 2039 of 2014
akb e-Procurement Technologies Ltd. & Anr.
-Versus-
Coal India Limited & Ors.
Mr. Aniruddha Chatterjee ...For the Appellants
Mr. Tilok Kumar Bose
Mr. Nikhil Roy ...For the Respondents No. 1-8
List it after summer vacation under the same heading.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )