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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(4)(iii) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(iii)for the succeeding season in which the default occurs again be liable to be evicted from the land under an order of the Mamlatdar.