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[Cites 0, Cited by 0] [Section 37(37)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(37)(a) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(a)Incentive shall be payable in case of all generating stations, including in case of new generating stations in the first year of operation, when the capacity index (CI) exceeds 90 per cent for purely run-of-river power generating stations and 85 per cent for run-of-river power station with pondage or storage type power generating stations and incentive shall accrue up to a maximum capacity index of 100 per cent.