Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(1)(d) in The Estates Partition Act, 1897

(d)by affixing a copy of the notice at the village office of the person to whom the notice is directed;