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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 60(5) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(5)The Commissioner may requisition the services of any police officer or any public servant, or of both, to assist him for all or any of the purposes specified in sub-section (2).