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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(21) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(21)to do all such other acts and things, whether incidental to the powers aforesaid or not as may be requisite in order to further the objects of the University.