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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(3) in The Sikh Gurdwaras Board Election Rules, 1959

(3)When any such choice or declaration has been made, the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] shall call upon the constituency or constituencies for which such person has not chosen or been declared so serve, to elect another person or persons.