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Chattisgarh High Court

Metas Security And Fire Services Pvt. ... vs State Of Chhattisgarh on 20 September, 2021

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                      WPC No. 1947 of 2020
             Metas Security And Fire Services Pvt. Ltd. Versus State Of Chhattisgarh

                                         WPC/2010/2020,




20.9.2021

Mr. Achyut Tiwari, Counsel for the petitioner.

Mr. Vikram Sharma, Dy. GA for the State. As prayed by learned counsel for the petitioner, post the matter along with WPC Nos.1662/2020 and 1801/2020.

The interim order passed earlier to continue. 

                           Sd/-                                            Sd/-


                  ( Prashant Kumar Mishra)                           (Rajani Dubey)
                      Acting Chief Justice                              Judge




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