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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(5) in Puducherry School Education Act, 1987

(5)The manager of every recognised school shall file every year with the Director such duly audited financial and other returns as may be prescribed, and every such return shall be audited by such authority as may be prescribed.