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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(2)(g) in The Dibrugarh University Act, 1965

(g)the procedure to be followed in inspections or investigations or caused to be made by the Executive Council into the affairs or colleges, institutions and other bodies, whether constituent, recognised or affiliated and the manner in which the Executive Council is to exercise its general control and supervision over them.