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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in Ministry of Electronics and Information Technology, Private Secretary, Limited Departmental Competitive Examination Rules, 2018

(3)The number of vacancies reserved for the Scheduled Castes, the Scheduled Tribes and other special categories of person, if any, shall be clearly indicated in the notification.