Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 14 in The United Provinces District Boards Primary Education Act, 1926

14. Remission of fees. -

No fee for primary education shall be charged in respect of any child compulsorily attending a recognised primary school within an area in which a notification under Section 3 is in force.